Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(31) in Mahatma Gandhi University Act 1985 (31). "University" means the [Mahatma Gandhi University] [Substituted 'Gandhi University' by Act No. 11 of 1988.] constituted under this Act;
