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Rajasthan High Court - Jaipur

Sanjay Sharma S/O Omprakash Sharma vs Vardhman Mahaveer Open University on 1 March, 2023

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2889/2023

                                   Sanjay Sharma S/o Omprakash Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                   Vardhman Mahaveer Open University & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL Order 01/03/2023 Petitioner has filed instant writ petition challenging the judgment dated 20.01.2023 passed by the Labour Court, Kota whereby dismissing the petitioner's application 2 A (2) of the Industrial Disputes Act, 1947.
Admit.
Issue notice to respondents. Record of the Labour Court be summoned.
(SUDESH BANSAL),J TN/42 (Downloaded on 03/03/2023 at 12:45:52 AM) Powered by TCPDF (www.tcpdf.org)