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Himachal Pradesh High Court

Rachpal Singh & Others vs . Gurdev Singh & Others on 22 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Rachpal Singh & others Vs. Gurdev Singh & others CMPMO No.149 of 2017 22.05.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioners.

Mr. Praveen Chandel, Advocate, for the respondents.

Learned counsel for the parties submit that the issue between the parties is being amicably sorted out between them and let the matter be taken up for consideration after three weeks.

As prayed for, list on 22.06.2023.

(Ajay Mohan Goel) Judge May 22, 2023 (Rishi) ::: Downloaded on - 23/05/2023 20:31:49 :::CIS