Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 901] [Entire Act] State of Jharkhand - Subsection Section 901(i) in Bihar Education Code, 1961 (i)In Government Professional Colleges where drill and games are compulsory, fines for absence from them should be credited to the Athletic Club Fund.