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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(4)(c) in The Coal Mines Regulations, 2017

(c)where adequate protection against risks of accident or injury to health including exposure to adverse conditions is not possible to be ensured by other means, provide and maintain at no cost to the worker, suitable protective equipment, clothing as necessary and other facilities as defined by these regulations;