Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Manipur - Subsection Section 25(1) in Manipur Societies Registration Act, 1989 (1)A society may be dissolved if by the votes of three-fifths of the members its passes a resolution for such dissolution at a general’ meeting convened for the purpose.
