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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(m) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(m)"State Government" means the Administrator appointed to the Union Territory of Goa, Daman and Diu, under article 239 of the Constitution or the Government of Goa, Daman and Diu;