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Central Provinces And Berar - Section

Section 2 in The Petroleum (Berar Extension) Act, 1937

2. Repeal in Berar of Act 8 of 1899 and extension of Act 30 of 1934 .

The Indian Petroleum Act, 1899 (8 of 1899 ), as in force in Berar, is hereby repealed, and the Petroleum Act, 1934 (30 of 1934 ), is hereby extended to and declared to be in force in Berar.