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State of West Bengal - Section

Section 119 in The Asansol Municipal Corporation Act, 1990.

119. Payment of [property tax] [Words substituted by W.B. Act 17 of 1995.] in quarterly instalments. -

Save as otherwise provided in this Act, the [property tax] [Words substituted by W.B. Act 17 of 1995.] on any land or building under this Chapter shall be paid by the person liable for the payment therefor in quarterly instalments.