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State of Rajasthan - Section

Section 25 in The Rajasthan Municipalities (Volunteer Force) Rules, 1963

25. Preparation of sick room and bed making.

(j)Taking precautionary measures in the case of outbreak of epidemic diseases such as Cholera, Small Pox, Plague, Malaria etc.Simple elementary knowledge on the followings:-
(1)Epidemic Diseases.
(2)Prevention Methods.
(k)Production programme
Assist in Community effort in-
(a)Construction of Field Channels and TAnks.
(b)Pasture development.
(c)Plant protection measures.
(d)Medh Bandi.
(e)Plantation.