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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1) in The Oil Mines Regulations, 2017

(1)The manager of every mine shall ensure that in process area-
(a)discharge line of safety relief valve or pressure safety valve of the pressure vessel is connected to the flare through a common header;
(b)all bath heaters, indirect heaters and flare line are provided with remote ignition system;
(c)water level is always above the level of fire tube in operational bath heaters;
(d)flame arrestor is in place in air intake line of the burners;
(e)all vessels, equipment, bath heaters or indirect heaters handling petroleum are effectively earthed;
(f)insulating mat of standard, that is, IS 15652 of the Bureau of Indian Standards or its revised version shall be provided near the electrical control panels;
(g)records of vessels and testing of safety relief valve or pressure safety valve are inscribed on the vessels and on the safety relief valve and pressure safety valve.