Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 5 in Jharkhand Freedom of Religion Rules, 2017

5. Power of District Magistrate to inspect the record of the religious institutions and organizations.

- The District Magistrate shall have power to inspect the premises and record of the religious institutions and organizations at any time when ever required or the thinks fit for such inspection.