Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(4) in The Karnataka Tank Conservation and Development Authority Act, 2014

(4)The Authority shall send a copy of the report of the auditor together with an audited copy to the Government within nine months from the end of each financial year.