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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3)(vi) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

(vi)One eminent person in the field of education who is an ordinary resident within the district to be nominated by the Deputy Commissioner - Member;