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State of Rajasthan - Section

Section 429 in Rules of the High Court of Judicature for Rajasthan, 1952

429. Certificate of enrollment as Advocate.

- Any Advocate on payment of a fee of Rs. 5/- may obtain a certificate in the form prescribed under the signature of the Registrar of the High Court, and the seal of the Court that his name is borne on the roll of Advocates of the High Court.