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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(4)(iii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(iii)where such a ward, agreement or contract of service provides for a longer leave with wages or weekly holidays than those provided under this section, the employee shall be entitled to such longer leave or weekly holidays as the case may be.