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Madhya Pradesh High Court

Badri Prasad Khoti vs Mr Gushan Bamra on 23 April, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE RP No. 260 of 2021 (THE STATE OF MADHYA PRADESH Vs MAHENDRA KUMAR LALAN) CONC/00009/2021, CONC/00191/2021 Dated : 23-04-2022 As prayed by learned counsel for the parties, list after four weeks.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2022.04.23 18:26:36 IST