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[Cites 0, Cited by 0] [Section 95A] [Entire Act]

State of Chattisgarh - Subsection

Section 95A(2) in The Chhattisgarh Co-Operative Societies Act, 1960

(2)The order passed under sub-section (1) shall be laid on the table of the legislative assembly, as soon as may be, and in any case, not later than the last day of session next following the date of the order.]