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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Maharashtra - Subsection

Section 24B(4) in Maharashtra Cinemas (Regulation) Rules, 1966

(4)On the boundaries of a drive-in-cinema either there shall be constructed a compound wall with a height of not less than 2 metres above the level of the ground or the whole compound shall be surrounded by a barbed wire fence and hedge of bushes. The construction of a wall may not be necessary for boundaries abuting on the sea or creek or other body of water.