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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(b) in The M.P. Farmers' Organisation Election Rules, 1999

(b)record on its counterfoil the voters' list number of the elector as entered in the marked copy of the voters' list and obtain the signature or the thumb impression of the elector on the said counterfoil ;