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[Cites 0, Cited by 0] [Section 180(3)] [Section 180] [Entire Act]

State of Uttarakhand - Subsection

Section 180(3)(E) in Uttarakhand Panchayati Raj Act, 2016

(E)(1) If the person liable for the payment of the said sum does not, within thirty days from the service of such notice of demand either-