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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Chattisgarh - Subsection

Section 124(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)The employer shall ensure at a construction site of a building or other construction work that all work places where excavation or tunnelling works are carried out shall be adequately illuminated in accordance with the relevant-national standards.