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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(r) in The Maharashtra Universities Act, 1994

(r)generally, advise the university on all academic matters and submit to the Management Council [the details of the academic calendar and] [These words were inserted by Maharashtra 55 of 2000, section 30(c).] feasibility reports on academic programmes recommended by the Senate at its last annual meeting;