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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(r) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(r)to educate the public with regard to the requirement of, and opportunities in the profession of medical education, including new frontiers of bio-medical science and technology, clinical therapeutics, bio- engineering and other areas of medicine and its responsibilities and services to the society;