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State of Tamilnadu - Section

Section 2 in Guidelines in Respect of Grant of Affiliation, Staff List Approval and Admission of Students for Private Teacher Training Institutes Recognised by Southern Regional Committee, National Council for Teacher Education

2. The Director of Teacher Education, Research and Training has therefore requested that Government may contemplate empowering the DTERT to grant Affiliation to the recognised Self-Financing Private Teacher Training Institutes by laying down certain norms therefor. The DT3RT has also submitted a Draft Guidelines prescribing conditions for grant of affiliation, grant of approval for staff list, approval for list of students, attendance and condonation, visits to institutes and conduct of Diploma in Teacher Education examination and award of Diploma, etc.