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[Cites 0, Cited by 0] [Section 83A] [Entire Act]

State of Tamilnadu - Subsection

Section 83A(i) in Tamil Nadu Educational Rules

(i)Notwithstanding anything contained in these rules, the Government may by general or special order, direct that no tuition fee shall be collected by the managements of aided institutions from students who are domiciled in Tamil Nadu or such other class of students as may be specified in such order, studying for any course specified therein.