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Bengal Presidency - Section

Section 41 in The Calcutta Port Rules, 1943

41. Securing beams and hatchways.

- When cargo is being loaded into, or unloaded from, a sea-going vessel through any of her hatchways, whether on deck or below, the longitudinal (fore and after) and athwartship beams and hatchway covers of such hatchways shall be secured in such a manner as will effectually prevent them from falling into the hold or overboard.