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Chattisgarh High Court

Balram Kumar Verma vs Sushma Verma 9 Fam/231/2018 Krishna ... on 29 November, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  FAM No. 214 of 2018
  Sarbjanik Vikas Vahini, Jashpur Versus Shri Barufflandi Enrico Barufflandi Danilo



29/11/2018

Mr. Akhilesh Kumar, Advocate for the appellant.

At the request of counsel for the appellant, list this case in the next week. 

                         Sd/-                                       Sd/-

                       Judge                                    Judge

                 Prashant Kumar Mishra                      Vimla Singh Kapoor




     Santosh