Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Nagaland - Subsection Section 70(1) in Nagaland Municipal Act, 2001 (1)If any doubt arises as to whether any particular or function appertains to any Municipal authority, the matter shall be referred to the Government for decision.
