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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(b) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(b)roof and pave the whole or any portion of it, or pave any portion of the floor with such materials as will, in the opinion of the village panchayat or panchayat union council, as the case may be, secure imperviousness and ready cleaning;