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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(ii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ii)Provide necessary facilities for the marketing and facilities for the transportation of horticultural produce within the market yards and sub-market yards and outside the yards and within the sub-market yards and outside sub- market yards in the market area.