Himachal Pradesh High Court
Vikram Kumar vs . State Of H.P. on 3 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Vikram Kumar vs. State of H.P. CWP No. 8445/2022 .
3.4.2023 Present: Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh Verma, Advocate, for the petitioners. Mr. I. N. Mehta & Mr. Y. W. Chauhan, Sr. Addl. A.Gs. with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents- State.
Mr. Deepak Kaushal, Sr. Advocate with Mr. Amit Sharma, Advocate, for respondent No.5. Mr. Balram Sharma, DSGI, for respondent No.6.
Learned Deputy Solicitor General of India states that the reply on behalf of respondent No.6 is ready and will be filed during the course of the day.
As regards respondents-State, four weeks' time is granted to file reply.
List on 8.5.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 3.4.2023 (pankaj) ::: Downloaded on - 04/04/2023 20:34:29 :::CIS