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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19B(2)(c) in Andhra Pradesh Borstal Schools Act, 1925

(c)to interview the inmates immediately after their arrival and to make suggestions, if any, as to the special training which each should receive;