Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(a) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992 (a)Deductions not more than those allowed by Government on the net weight of cane purchased, shall be made for binding materials etc.
