Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(1) in Punjab Water Resources (Management and Regulation) Act, 2020 (1)The Authority shall ensure development, management and conservation of water resources of the State in accordance with the Integrated State Water Plan.
