Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2163] [Entire Act] Union of India - Section Section 1 in The Indian Penal Code, 1860 1. Title and extent of operation of the Code.— This Act shall be called the Indian Penal Code, and shall extend to the whole of India except the State of Jammu and Kashmir.
