Section 95 in The Rajasthan Revenue Courts Manual, 1956
95. Commission not to be issued to Collector or any Officer sub
- No commission shall issue to a Collector or to any officer subordinate to a Collector unless the consent of the Collector has been obtained previously. Readers. Nazirs. Copyists. Ahalinads, Pleaders. Clerks and Petition-writers shall not be employed as Commissioners.
