Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 11 December, 2018
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.21 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR. Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 11-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. P. S. Sudheer, AOR
For Respondent(s)
Mr. Sabhyasachi Bhaduri, Adv.
Mr. Pallav Mongia, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioners seeking adjournment, list the matter after four weeks.
(DEEPAK SINGH) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.12.12 17:24:41 IST Reason: