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Supreme Court - Daily Orders

M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 11 December, 2018

Bench: A.M. Khanwilkar, Ajay Rastogi

       ITEM NO.21                          COURT NO.12                  SECTION IV-B

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                No(s).   8432/2017

       (Arising out of impugned final judgment and order dated 23-11-2016
       in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
       At Chandigarh)

       M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR.                      Petitioner(s)

                                                   VERSUS

       HARYANA ELECTRICITY REGULATORY COMMISSION                        Respondent(s)


       Date : 11-12-2018 This petition was called on for hearing today.

       CORAM :
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE MR. JUSTICE AJAY RASTOGI


       For Petitioner(s)
                                       Mr. P. S. Sudheer, AOR

       For Respondent(s)
                                      Mr. Sabhyasachi Bhaduri, Adv.
                                      Mr. Pallav Mongia, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by the learned counsel for the petitioners seeking adjournment, list the matter after four weeks.

(DEEPAK SINGH) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.12.12 17:24:41 IST Reason: