Section 18(5)(v) in The Maharashtra Public Trusts Act, 1950

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State of Maharashtra - Subsection

Section 18(5)(v) in The Maharashtra Public Trusts Act, 1950

(v)the gross average annual income of the trust property estimated on the income of three years immediately preceding the date on which the application is made or of the period which has elapsed since the creation of the trust, whichever period is shorter,

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State of Maharashtra - Subsection

Section 18(5)(v) in The Maharashtra Public Trusts Act, 1950