Section 51(2)(b) in The Jadavpur University Act, 1981

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(b)the Executive Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor,

(ii)a committee constituted from among its own members,

(iii)a committee constituted in accordance with the Statutes or the Ordinances;

(iv)any of the Faculty Councils for post-graduate and undergraduate studies, or

(v)the Finance Committee;

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