Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in National Institute of Fashion Technology Statutes, 2020 42. Gratuity. - The employees of the Institute shall be governed by the provisions of the Payment of Gratuity Act, 1972 (39 of 1972) as amended from time to time.
