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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(4)(a) in Kerala Cooperative Societies Act, 1969

(a)before the Registrar, if the application for registration is made to a person on whom the powers of the Registrar is conferred under sub-section (2) of section 3; or