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Himachal Pradesh High Court

Malkiat Singh vs . State Of H.P. & Ors. on 21 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Malkiat Singh vs. State of H.P. & Ors.

CWP No. 8773 of 2022 21.12.2022 Present: Mr. Ankit Midha and Mr. Jeevan Kumar, Advocates, for .

the petitioner.

Mr. Shiv Pal Manhans, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for respondents-State.

CWP No. 8773/2022 & CMP No. 17748/2022 Objections raised by the Registry are overruled.

Notice. Mr. Shiv Pal Manhans, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. Reply/instructions be filed/obtained within two weeks.

List on 04.01.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 21, 2022 (Sanjeev) ::: Downloaded on - 21/12/2022 20:37:41 :::CIS