Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(6) in The Assam Agricultural Farming Corporation Rules, 1973

(6)If the Corporation so manage the affirms of the property or land allowed for use by the deceased it shall pay to the family of the deceased such sums as may be derived from the sale proceeds of the produce after deducting the cost of cultivation or production.