Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 88 in Finance Act, 2013 88. Amendment of section 9. - In the Central Excise Act, 1944 (I of 1944) (hereinafter referred to as the Central Excise Act), in section 9, in sub-section (i), in clause (i), for the words "thirty lakh", the words "fifty lakh" shall be substituted.
