Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(2) in Grama Panchayats Rules, 1968

(2)For the works executed by the Grama Panchayat under its direct supervision or through leaders selected by village committees, a Muster Roll shall be maintained by the Secretary of the Grama Panchayat and such works shall be done by daily labourers.