Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5)(iv) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iv)The advance shall be granted only 15 days before the actual date of operation/treatment as fixed by the Authorised Medical Attendant.