Section 11(2) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
(2)Where a member of the family dies or becomes disqualified before receiving the gratuity, the share of the gratuity otherwise payable to a member of the family who has died or become disqualified before receiving actual payment shall be disbursed equally among the remaining members of the family.
