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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Odisha - Subsection

Section 94(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)form work and shores used for concrete work are structurally safe and are properly braced or tied together so as to maintain position and shape of such form work or shores;