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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1)(f) in The Delhi Minorities Commission Act, 1999

(f)Assess the representation of minority Communities in the services of the government, semi-Government bodies and Government Undertakings, Municipal Corporation of Delhi, Delhi Development Authority, New Delhi Municipal Council, other local authorities and in case of inadequate representation, to recommended remedial measures;